Delhi High Court - Orders
Akum Drugs And Pharmaceuticals Limited vs Deputy Commissioner Of Income Tax, ... on 24 May, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12276/2018
AKUM DRUGS AND PHARMACEUTICALS LIMITED.. Petitioner
Through: Mr Arvind Kumar, Adv.
versus
DEPUTY COMMISSIONER OF INCOME
TAX, DELHI-1 ..... Respondent
Through: Mr Prashant Meharchandani, Sr
Standing Counsel.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 24.05.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. Although a copy of the counter-affidavit has been served on Mr Arvind Kumar, who appears on behalf of the petitioner, the same is not on record.
2. Learned counsel for the respondent/revenue will ensure that the counter-affidavit is brought on record.
3. List the matter on 20.11.2023.
4. Interim order dated 16.11.2018 will continue to operate, till further directions of the Court.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J MAY 24, 2023 aj Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 02:10:49