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State of Rajasthan - Section

Section 23 in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

23. Advance Increments.

- An employee who appears and passes in all the subjects in the first attempt and secures 1st or 2nd position in the Departmental Examinations held up to the end of 1962 will be given one advance increment. For the purpose of this rule the date of passing the examination will be the first day of the month following that in which the examination is held.