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[Cites 0, Cited by 1] [Section 121(1)] [Section 121] [Entire Act]

State of Telangana - Subsection

Section 121(1)(a) in Telangana Panchayat Raj Act, 2018

(a)any order of the Gram Panchayat granting, refusing, suspending or revoking a license or permission;