Supreme Court - Daily Orders
Jitesh Gupta vs Punjab State Industrial Development ... on 19 March, 2015
ITEM NO.98 REGISTRAR COURT. 2 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 30985/2014
JITESH GUPTA Petitioner(s)
VERSUS
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. (PSIDC) & ANR.
Respondent(s)
(with interim relief and office report)
Date : 19/03/2015 This petition was called on for hearing today.
For Petitioner(s) Mr.Raktim Gogoi,adv.
Mr. Anupam Lal Das,Adv.
For Respondent(s)
Mr. Arun K. Sinha,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the respondent No.1 seeks and is given four weeks time to file the counter affidavit. The respondent No.2 shall also be at liberty to file the counter affidavit within the period provided above.
List again on 09.07.2015.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.03.21 11:44:29 IST Reason: