Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 628] [Entire Act] Union of India - Section Section 13 in The Companies Act, 1956 (13)"Director" includes any person occupying the position of Director, by whatever name called;
