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State of Madhya Pradesh - Section

Section 1 in The M.P. Swayatta Sahakarita Madiiyastham Parishad Niyam, 2006

1. Short title and commencement.

(1)These rules may be called the Madhya Pradesh Swayatta Sahakarita Madhyastham Parishad Niyam, 2006.
(2)They shall come into force on the date of their publication in the "Madhya Pradesh Gazette".