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[Cites 0, Cited by 0] [Section 27(3A)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(3A)(a) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(a)In every ship of 1600 tons or over there shall be provided a separate compartment containing a water closet and a washbasin having hot and cold running fresh water, within easy access of the navigating bridge deck primarily for use of those on duty in that area.