Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(ix) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020 (ix)to establish, run and support new organizations/ societies/ Institutions (like Quarantine/Nucleus Breeding Centers / Brooder Multiplications Centers /Ice Plants / Pre-processing Plants/Processing Plants/Cold Stores/ Hatcheries / Farms / Skill Development Centers /Training Institutes etc);
