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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Odisha - Subsection

Section 49(1) in The Orissa Development Authorities Rules, 1983

(1)Documents, plans and maps relating to a preliminary or final town planning scheme sanctioned by the State Government under Section 48 shall be open for public inspection during working hours at the place specified in the notification issued under that section.