Rajasthan High Court - Jodhpur
Pr. Commissioner Of Income Tax, Jodhpur vs M/S Shree Choudhary Transport Co on 26 February, 2019
Bench: Sangeet Lodha, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Income Tax Appeal No. 37/2016
Pr. Commissioner of Income Tax-I, Jodhpur
----Appellant
Versus
M/s Shree Choudhary Transport Co.
----Respondent
For Appellant(s) : None present.
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DINESH MEHTA Order 26/02/2019 Defect(s) pointed out by the Registry may be removed within a period of two weeks, failing which the appeal shall stand dismissed without reference to the Court. (DINESH MEHTA),J (SANGEET LODHA),J 16-DJ/-
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