Section 5 in Madhya Pradesh Arthik Roop Se Kamzor Varg Tatha Nimna Aay Varg Ko Awas Guarantee Adhiniyam, 2017
5. Allotment of houses and residential plots.
- Notwithstanding anything to the contrary contained in any other law for the time being in force, the urban and rural local bodies ma/ adopt land pooling for the purpose of allotment of houses and residential plots in such manner as may be prescribed.
