Bombay High Court
Darius Kaikhushroo Soonawalla vs Fredy Peshotan Khambata (Caveator) on 4 September, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-51
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
TESTAMENTARY SUITS NO. 56 OF 2012
In
TESTAMENTARY PETITION 57 OF 2010
Darius Kaikhushroo Soonawalla ....PETITIONER
V/S
Fredy Peshotan Khambata ....RESPONDENT
WITH NOTICE OF MOTION (TESTAMENTARY) NO. 74 OF 2016 In TESTAMENTARY SUITS 56 OF 2012 Darius Kaikhushroo Soonawalla ....PETITIONER V/S Fredy Peshotan Khambata ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 73 OF 2016 In TESTAMENTARY SUITS 56 OF 2012 Darius Kaikhushroo Soonawalla ....PETITIONER V/S Fredy Peshotan Khambata ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 261 OF 2016 In TESTAMENTARY SUITS 56 OF 2012 Page 1/2 ::: Uploaded on - 05/09/2024 ::: Downloaded on - 05/09/2024 19:57:44 ::: Darius Kaikhushroo Soonawalla ....PETITIONER V/S Fredy Peshotan Khambata (caveator) ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 262 OF 2016 In TESTAMENTARY SUITS 56 OF 2012 Darius Kaikhushroo Soonawalla ....PETITIONER V/S Fredy Peshotan Khambata ....RESPONDENT Pearl Majithia i/by FZB and Associates for Caveator (Mentioned out of tern) CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 4th September, 2024 P.C. :
S. O. to 24/09/2024 ( H. O. B.).
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 05/09/2024 ::: Downloaded on - 05/09/2024 19:57:44 :::