Gujarat High Court
Gaurang Balvantlal Shah S/O Balvantlal ... vs Union Of India on 9 October, 2018
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/22435/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 22435 of 2017
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R/SPECIAL CIVIL APPLICATION NO. 10234 of 2018
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R/SPECIAL CIVIL APPLICATION NO. 11817 of 2018
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R/SPECIAL CIVIL APPLICATION NO. 12280 of 2018
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R/SPECIAL CIVIL APPLICATION NO. 22436 of 2017
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R/SPECIAL CIVIL APPLICATION NO. 9281 of 2018
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C/SCA/22435/2017 ORDER
GAURANG BALVANTLAL SHAH S/O BALVANTLAL SHAH
Versus
UNION OF INDIA
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Appearance:
MR SALIL M THAKORE(5821) for the PETITIONER(s) No. 1,2
MR DEVANG VYAS(2794) for the RESPONDENT(s) No. 1,2
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 09/10/2018
ORAL ORDER
Put up on 11.10.2018 at 2.30 p.m., for further arguments. Interim relief granted earlier, if any, to continue till 11.10.2018.
(BELA M. TRIVEDI, J) V.V.P. PODUVAL Page 2 of 2