Section 109(1)(m) in The Orissa Co-operative Societies Act, 1962

[Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act]

(m)an order made by the [Registrar] [Amended by Orissa Act No. 11 of 2004 (O.G.E. No. 1832 dated 27.12.2004).] under Section 103;

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