Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Kerala - Subsection Section 59(ii) in A.P.J. Abdul Kalam Technological University Act, 2015 (ii)there is any irregularity in the procedure of any such authority, body or committee not affecting the merits of the matter under consideration.
