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[Cites 0, Cited by 2] [Section 75] [Entire Act]

NCT Delhi - Subsection

Section 75(2) in The Delhi Land Reforms Rules, 1954

(2)On receipt of the demand register the Tehsildar shall divide the tehsil into [bailiffs] [Substituted by Notification F. 4 (Rectt)/73/Revenue E.S.H. 891-901, dated 27.9.1976.] circles. The demand in each circle will be approximately equal to the amount that can be collected by one [bailiffs] [Substituted by Notification F. 4 (Rectt)/73/Revenue E.S.H. 891-901, dated 27.9.1976.] in 3 months in accordance with the standard laid down in sub-rule (1). But the Deputy Commissioner may vary the size of a [bailiffs] [Substituted by Notification F. 4 (Rectt)/73/Revenue E.S.H. 891-901, dated 27.9.1976.] circle according to local condition.