Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] Union of India - Section Section 20 in The Drugs (Control) Act, 1950 20. Repeal of Ordinance 26 of 1949 .[Repealed by the Repealing and Amending Act, 1957 (36 of 1957), section 2 and Schedule I.]
