Supreme Court - Daily Orders
The Managing Director, North West ... vs Mahadev Somayya Naik on 31 January, 2023
ITEM NO.46 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 23831/2022
THE MANAGING DIRECTOR, NORTH WEST KARNATAKA ROAD TRANSPORT
CORPORATION LTD. Petitioner(s)
VERSUS
MAHADEV SOMAYYA NAIK Respondent(s)
Date : 31-01-2023 This petition was called on for hearing today.
For Petitioner(s)
Ms. Supreeta Sharanagouda, AOR
Mr. Sharanagouda Patil, Adv.
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Service is complete on the sole respondent but none has entered appearance.
Registry to process the matter for listing before the Hon’ble Court, as per rules.
H. SHASHIDHARA SHETTY Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.02.04 12:23:47 IST Reason: