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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1)(d) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(d)Not to let the building on rent or use it for any purpose other than that for residential purposes or generally subservient thereto, and not to permit or suffer such usage, without the permission of the Collector.