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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(1) in The Orissa Medical Registration Rules, 1965

(1)The election of the three members for the Executive Committee as required by Section 14 shall be held at a meeting of the Council at which the President, or in his absence, the Vice-President shall be the Chairman.