Madras High Court
S.Sivasakathi vs The District Collector on 11 October, 2017
Author: T.Raja
Bench: T.Raja
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 11.10.2017
CORAM
THE HON'BLE MR.JUSTICE T.RAJA
W.P. Nos.26191 to 26193 of 2017 and
WMP Nos.27839 to 27841 of 2017
S.Sivasakathi Petitioner in W.P.No.26191 of 2017
A.Santhi Petitioner in W.P.No.26192 of 2017
Revathi Petitioner in W.P.No.26193 of 2017
Vs.
1. The District Collector,
Villupuram,
Villupuram District
2. The District Planning Officer,
Child Development Planning Office,
Villupuram District
2. The Block Development Officer,
Nattarmangalam Village,
Gingee Taluk,
Villupuram District Respondents in all the petitions
Writ Petitions filed under Article 226 of the Constitution of India seeking a Writ of Mandamus directing the respondents to consider the petitioners' representation dated 25.09.2017 and to appoint them as Anganwadi worker in Thaiyur colony situated in Vallam Village, Gingee Taluk, Villupuram District, Keezhpaapambadi Village Anganwadi Centre, Gingee Taluk, Villupuram District and Kurinchipai-I, Anganvadi Centre, Gingee Taluk, Villupuram District respectively.
For Petitioners : No appearance
For Respondents: Mr. V.Jayaprakash Narayanan
Special Government Pleader
C O M M O N O R D E R
Earlier, when the petitions were taken up for consideration on 09.10.2017, it was represented on behalf of the petitioners that the learned counsel appearing for the petitioners was out of station, hence the petitions were adjourned to today, ie., 11.10.2017 'for orders'. Today, again, when the petitions are taken up for consideration, there is no representation on behalf of the petitioners. Hence these Writ Petitions are dismissed for non-prosecution. Consequently, connected miscellaneous petitions are closed. No costs.
11.10.2017 Speaking / Non-speaking order Index: Yes/No Internet : Yes / No ssd To
1. The District Collector, Villupuram, Villupuram District
2. The District Planning Officer, Child Development Planning Office, Villupuram District
2. The Block Development Officer, Nattarmangalam Village, Gingee Taluk, Villupuram District T.RAJA,J., ssd W.P. Nos.26191 to 26193 of 2017 and WMP Nos.27839 to 27841 of 2017 11.10.2017