Bombay High Court
Sapan Shrivastava And Anr vs Jmc Projects (India) Limited@Jmc And ... on 11 October, 2018
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION PUBLIC INTEREST LITIGATION (ST) NO.19644 OF 2018 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders None present.
CORAM : A. N. MARE REGISTRAR (JUDL-I) Date : 11th October 2018 Three weeks time (i.e. 1.11.2018) is granted to remove office objection.
S.O. to 2.11.2018.
REGISTRAR (JUDL-I) RJ-I/ARD/11.10.2018 ::: Uploaded on - 17/10/2018 ::: Downloaded on - 17/10/2018 23:28:59 :::