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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(a) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(a)after completion of the Social Audit in the village, the Village Social Auditors (VSAs) of the village along with other workers can carry out Concurrent Social Audit once a month on their own by following the process of Rule 6(1) and (2) mentioned above.