Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(a) in The West Bengal Land Development And Planning Act, 1948

(a)the expressions "land", "Collector" and "Company" respectively have the same meanings as in the Land Acquisition Act, 1894;