Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(a)'The Act' means the U.P. Co-operative Societies Act, 1965 (Act No. 11 of 1966), as in force in the Stale of U.P. for the lime being and as amended from time to time.