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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Chattisgarh - Subsection

Section 80(8) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(8)The Returning Officer on receipt of result sheets under sub-rule (7) shall enter or cause to be entered the total number of votes polled by each candidate contesting for a seat of Sarpanch, Member of Janpad Panchayat or Member of Zila Panchayat at each polling station of the concerned constituency in subsequent part or parts of Form 17, 18 and 19 respectively and complete and sign the result sheet.