Calcutta High Court (Appellete Side)
Ct No. 04 vs P.M. Serampore Municipality on 9 September, 2019
Author: Md. Nizamuddin
Bench: Md. Nizamuddin
1
W.P. 17520 (W) OF 2003
09.09.19
Sl no. 65 Rahaman Mallick & Anr.
Ct no. 04 - Vs - P.M. Serampore Municipality.
No one appears even in the second call. No accommodation is sought.
W.P. No. 17520 (W) of 2003 is dismissed for default.
Interim order, if any, stands vacated.
(Md. Nizamuddin, J.)