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State of Odisha - Section

Section 74 in Orissa State Financial Corporation (Staff) Regulations, 1975

74. Power to reduce leave or recall an employee on leave.

- Leave cannot be claimed as a matter of right. When the exigencies of the service so required, discretion to refuse revoke leave of any description is reserved to the authority empowered to grant it, and an employee already on leave may be recalled by that authority when it considers this necessary in the interest of the Corporation.