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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35(1)(b) in Kashmir and Jammu Universities Act, 1969

(b)appoint inspectors for the inspection of a college once at least within a period of three years after the grant to it of the privileges of an affiliated or constituent college or after the inspection last held, consider the report of the inspectors and forward it to the Syndicate with its recommendations.