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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Maharashtra - Subsection

Section 76(A) in Maharashtra Factories Rules, 1963

(A)For factories in which the number of persons employed does not exceed ten, or (in the case of factories in which mechanical power is not used) does not exceed fifty persons-Each first-aid box or cupboard shall contain the following equipment:-
(i)Six small size sterilised dressings
(ii)Three medium size sterilised dressings
(iii)Three large size sterilised dressings
(iv)Three large size sterilised burn dressings
(v)One (60 ml.) bottle of cetrimide solution (1 per cent) or a suitable antiseptic solution
(vi)One (60 ml.) bottle of mercurochrome solution (2 per cent) in water
(vii)One (30 ml.) bottle containing salvolatile having the doses and mode of administration indicated on the label.
(viii)One pair of scissors
(ix)One roll of adhesive plaster (2 cms. x 1 metre)
(x)Six pieces of sterilised eye-pads in separate sealed packets
(xi)A bottle containing 100 tablets (each of 5 grains) of aspirin or any other analgesic
(xii)Ointment for burns
(xiii)Polythene wash bottle (1/2 litre i.e. 500 c.c.) for washing eyes
(xiv)A snake-bite lancet
(xv)One (30 ml) bottle containing potassium permanganate crystals
(xvi)One copy of first-aid leaflet issued by the Directorate-General of Factory Advice Service and Labour Institutes, Government of India, Bombay.