Bombay High Court
Association Of Synthetic Fibre ... vs Union Of India And Anr on 14 December, 2022
Bench: Nitin Jamdar, Gauri Godse
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1689 OF 2016
Association Of Synthetic Fibre Industry And ....PETITIONER
Anr.
V/S
Union Of India And Anr. ....RESPONDENT
None for the Petitioner Ms. Sangeeta Yadav i/b Mr. Sham V. Walve for Respondent CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 14th December, 2022 P.C. :
None for the Petitioner. Stand over to 09/01/2023 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 15/12/2022 ::: Downloaded on - 15/12/2022 17:04:04 :::