Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 180(2)] [Section 180] [Entire Act] State of West Bengal - Subsection Section 180(2)(i) in Kolkata Municipal Corporation Act, 1980 (i)[ xxx ] [Clause (i) omitted by section 9(2)(a) of the Kolkata Municipal Corporation (Amendment) Act, 2006 (West Bengal Act 32 of 2006), w.e.f. 1.5.2007.]