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[Cites 1, Cited by 2]

Karnataka High Court

Vijaya Bank vs Sri Mohan Das Ramana Shetty on 5 March, 2009

Author: K.L.Manjunath

Bench: K.L.Manjunath

IN THE men comer or xanxxmxa AT     _

DATED THIS THE 5"" DAY OF»AA{$4ARC.*%~2ui)fQ9'A'~:::  %  

pmsmrr _ Q &
mm I-IOH'BLE ma. P.I). D1HAKA,RAk;.DHmF  
ms HOWBLE 
REVIEW PETITIC§N_ 

WRIT1v;€-\vPFf1EP_g_!._ _ngoD- 1394 %D2ooa~

 

 

BETWEEN:  ~~~~ 

1 VIJAYA'r.}3AN'KV *  '  
REP BY THE MANAG1NG--~;D_1iaECroR
N0 41/2, HEAD OFFICE 
M.G.}?OAD "    '
 BANQALDRE 553.901 _

2-, THE GENERAL. MANAGER
 _(PERSON«£§EL) VIJAYA BANK
IN_DUS'I'IiEID!1L'_RELATIONS DEPARTMENT
NO 41/2, Hrlai) OFFICE

 _ M.G;'*--RoAD'="'

'..BANGAL5O'RE 56 001

M =.1'HE'D.13:PU'rY GENERAL
. MANAGER VIJAYA BANK
   NO 41/2, HEAD OFFICE
  ~M--.G. ROAD
 BANGALORE 560 001

 PETITION ERS

{By Sri : I-IARIKRISHNA s HOLLA, ADVOCATE)

 



AND :

SR1 MOHAN DAS RAMANA SHETTY  
AGED ABOUT 57 YEARS T '
MIDDLE MANAGEMENT GRADE

SCALE II OFFECER

CODE NO 3375

VIJAYA BANK

K.R. PURAM BRANCH

BANGALORE 36 V .   -  -- 
(NOW ILLEOALLY REMOVED ;  « " '
FROM SERVICE) AND  *  :

R/O AT NO 293, PAI LAYO_L:T--.. '
VIDYANAGAR _j '   ' 
DOORAVANIN.%&GF;;R POE;-T  

B'LORE 56¢.--015  '     
L 5  * A  O_   RESPONDENT

Rn'. ' THIS REVIEW'PE'1f1*fijOR':$O'R1wLED U/O 47 RULE 1 OF CPC, PRAYING FOR REVIEW -_O'E, EHLE ORDER DATED 03-10-2003 PASSED I1\E_§'iV.&.NO.1'39_4j20§}8 ON THE FILE OF THE I-iON'BLE H:OH"OOURr OE KARNATAKA, BANGALORE. 'B5-.v, AT}.-VIlS___RE'§?f'Ei§I'AV.§'E"I'ITION COMING up FOR ORDERS THIS THE »£}O{If_I~;'T_D.1:iI,iVERED THE FOLLOWING:--

.1 .,Ye£§/-- N0 V
- 3 -
JUDGENT (Delivered by P.D.Dinakaran, C.J.) A memo is fiicd on behalf of the reView:_: .. V' seeking to withdraw the review petitioiq.

2. The memo is ordered, rétri'£:;*cj#i.V,";tietitio1}ers are permitted to """ :".;_ §: ._ I Sd/-.

% % Chief Justice Sd/-v Tudge E .