Karnataka High Court
Vijaya Bank vs Sri Mohan Das Ramana Shetty on 5 March, 2009
Author: K.L.Manjunath
Bench: K.L.Manjunath
IN THE men comer or xanxxmxa AT _
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REVIEW PETITIC§N_
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BETWEEN: ~~~~
1 VIJAYA'r.}3AN'KV * '
REP BY THE MANAG1NG--~;D_1iaECroR
N0 41/2, HEAD OFFICE
M.G.}?OAD " '
BANQALDRE 553.901 _
2-, THE GENERAL. MANAGER
_(PERSON«£§EL) VIJAYA BANK
IN_DUS'I'IiEID!1L'_RELATIONS DEPARTMENT
NO 41/2, Hrlai) OFFICE
_ M.G;'*--RoAD'="'
'..BANGAL5O'RE 56 001
M =.1'HE'D.13:PU'rY GENERAL
. MANAGER VIJAYA BANK
NO 41/2, HEAD OFFICE
~M--.G. ROAD
BANGALORE 560 001
PETITION ERS
{By Sri : I-IARIKRISHNA s HOLLA, ADVOCATE)
AND :
SR1 MOHAN DAS RAMANA SHETTY
AGED ABOUT 57 YEARS T '
MIDDLE MANAGEMENT GRADE
SCALE II OFFECER
CODE NO 3375
VIJAYA BANK
K.R. PURAM BRANCH
BANGALORE 36 V . - --
(NOW ILLEOALLY REMOVED ; « " '
FROM SERVICE) AND * :
R/O AT NO 293, PAI LAYO_L:T--.. '
VIDYANAGAR _j ' '
DOORAVANIN.%&GF;;R POE;-T
B'LORE 56¢.--015 '
L 5 * A O_ RESPONDENT
Rn'. ' THIS REVIEW'PE'1f1*fijOR':$O'R1wLED U/O 47 RULE 1 OF CPC, PRAYING FOR REVIEW -_O'E, EHLE ORDER DATED 03-10-2003 PASSED I1\E_§'iV.&.NO.1'39_4j20§}8 ON THE FILE OF THE I-iON'BLE H:OH"OOURr OE KARNATAKA, BANGALORE. 'B5-.v, AT}.-VIlS___RE'§?f'Ei§I'AV.§'E"I'ITION COMING up FOR ORDERS THIS THE »£}O{If_I~;'T_D.1:iI,iVERED THE FOLLOWING:--
.1 .,Ye£§/-- N0 V
- 3 -
JUDGENT (Delivered by P.D.Dinakaran, C.J.) A memo is fiicd on behalf of the reView:_: .. V' seeking to withdraw the review petitioiq.
2. The memo is ordered, rétri'£:;*cj#i.V,";tietitio1}ers are permitted to """ :".;_ §: ._ I Sd/-.
% % Chief Justice Sd/-v Tudge E .