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[Cites 0, Cited by 0] [Section 57D(1)] [Section 57D] [Entire Act]

State of Odisha - Subsection

Section 57D(1)(a) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(a)record the electoral roll number of the elector as per the entry made in the copy of the electoral roll set apart for the purpose in a register of voters in Form XVIIA;