Section 6(1A)(a) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 6(1A)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1A)(a) in Income Tax Rules, 1962

(a)in the case of a National Laboratory or a University or an Indian Institute of Technology, the head of the National Laboratory or the University or the Indian Institute of Technology, as the case may be; and

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Union of India - Subsection

Section 6(1A)(a) in Income Tax Rules, 1962