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[Cites 0, Cited by 0] [Section 111] [Entire Act]

Bengal Presidency - Subsection

Section 111(a) in Police Regulations, Bengal , 1943

(a)When a servant of the Crown receives orders of transfer to a district in which the operations of a company in which he holds shares are conducted, he shall at once report the possession of such shares to the Inspector-General through his official superiors.