Section 153(4)(a) in Orissa Electricity (Levy of Fees for Testing and inspection and Generally for the Services of Electrical Inspector(s)) Orders, 2001

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State of Odisha - Subsection

Section 153(4)(a) in Orissa Electricity (Levy of Fees for Testing and inspection and Generally for the Services of Electrical Inspector(s)) Orders, 2001

(a)by a Judge, if any, exercising jurisdiction in the Special Court;