Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Tripura High Court

Party Name : Rabindra Ch. Bhowmik vs The State Of Tripura & Ors on 12 January, 2017

Case No :WP(C) 0000061/2016

 

Party Name : RABINDRA CH. BHOWMIK Vs THE STATE OF TRIPURA & ORS

 

THE HONBLE MR. JUSTICE STALAPATRA

 

The respondents have filed their reply.

The petitioner is permitted to file the rejoinder, if any by 28.02.2017. List the matter on 03.03.2017 along with the analogous matters.

Download Date: 13-05-20] 7 15:05 1/1