Tripura High Court
Party Name : Rabindra Ch. Bhowmik vs The State Of Tripura & Ors on 12 January, 2017
Case No :WP(C) 0000061/2016 Party Name : RABINDRA CH. BHOWMIK Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE STALAPATRA The respondents have filed their reply.
The petitioner is permitted to file the rejoinder, if any by 28.02.2017. List the matter on 03.03.2017 along with the analogous matters.
Download Date: 13-05-20] 7 15:05 1/1