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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3)(b) in The Coal Mines Provident Fund Scheme

(b)at the rates prescribed in Table IV of paragraph 27 during the period from the 1st January, 1958 to the 30th September, 1962 ;