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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Puducherry - Subsection

Section 14(1)(a) in Pondicherry Excise Act, 1970

(a)a person having the right to the toddy drawn from any tree may sell such toddy without a licence to a person licensed to manufacture or sell toddy under this Act;