Allahabad High Court
Brijesh Kumar Sharma Inre W.P.No.1182 ... vs Honble High Court Judicataure At ... on 3 December, 2022
Bench: Devendra Kumar Upadhyaya, Saurabh Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- SPECIAL APPEAL No. - 259 of 2005 Appellant :- Brijesh Kumar Sharma Inre W.P.No.1182 Of S/S 2004 Respondent :- Honble High Court Judicataure At Lucknow Bench Its Registrar Counsel for Appellant :- N.B.Singh Counsel for Respondent :- C.S.C. Hon'ble Devendra Kumar Upadhyaya,J.
Hon'ble Saurabh Srivastava,J.
Case called out. No one responds on behalf of the appellant.
The special appeal is thus dismissed for non-prosecution.
Order Date :- 3.12.2022 RS