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Allahabad High Court

Brijesh Kumar Sharma Inre W.P.No.1182 ... vs Honble High Court Judicataure At ... on 3 December, 2022

Bench: Devendra Kumar Upadhyaya, Saurabh Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SPECIAL APPEAL No. - 259 of 2005
 

 
Appellant :- Brijesh Kumar Sharma Inre W.P.No.1182 Of S/S 2004
 
Respondent :- Honble High Court Judicataure At Lucknow Bench Its Registrar
 
Counsel for Appellant :- N.B.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Devendra Kumar Upadhyaya,J.
 

Hon'ble Saurabh Srivastava,J.

Case called out. No one responds on behalf of the appellant.

The special appeal is thus dismissed for non-prosecution.

Order Date :- 3.12.2022 RS