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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(8) in Goa Prisons Rules, 2006

(8)Ventilation in sleeping wards. - (i) All possible arrangements shall be made for thorough ventilation of sleeping wards during the day and to remove such organic matter adhering to the walls as are slowly oxidized.(ii)Beddings shall be removed out of the sleeping wards and exposed to the sun for several hours daily in dry weather and in wet weather to air in verandahs.