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[Cites 0, Cited by 2] [Section 32(1)] [Section 32] [Entire Act]

State of Jharkhand - Subsection

Section 32(1)(a) in Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011

(a)enter and inspect any building at any time between sunrise and sunset or authorize any officer subordinate to him to so enter and inspect any building.