Supreme Court - Daily Orders
Fgup Vo Technopromexport vs U.P Rajya Vidyut Utpadan Nigam Ltd on 24 February, 2014
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ITEM NO.402 COURT NO.7 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
ARBITRATION PETITION NO. 3 OF 2014
FGUP VO TECHNOPROMEXPORT Petitioner(s)
VERSUS
U.P RAJYA VIDYUT UTPADAN NIGAM LTD & ANR Respondent(s)
Date: 24/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
For Petitioner(s)
Mr. Suman Doval, Adv.
Mr. Suveer Dhyani, Adv.
Mr. Akshya Dhondiyal, Adv.
Mr. Bankey Bihari Sharma,Adv.
For Respondent(s)
Mr. Ratan Kumar Singh, Adv.
Mr. Shashi Bhushan, Adv.
Mr. Suraj Prakash, Adv.
Mr. Saurabh Suman, Adv.
Ms. Kirti Kumar, Adv.
Mr. P.S.Sudheer,Adv.
Mr. Rishi Maheshwari, Adv.
Mr. Anshul Gupta, Adv.
Mr. Raj Kumar Kaushik, Adv.
Mr. Pradeep Misra,Adv.
UPON hearing counsel the Court made the following
O R D E R
As prayed for, rejoinder affidavit may be filed within one week.
List for final disposal on 26th March, 2014 at 4.00 p.m. (Sukhbir Paul Kaur) (Indu Bala Kapur) Court Master Court Master