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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(f) in Andhra Pradesh Compulsory Registration of Marriages Act, 2002

(f)"Public Servant" means any employee of the Government, a local Gram Panchayat, Mandal Parishad, Zilla Parishad. Municipality or Municipal Corporation owned or controlled by the Government or any Government Agency;