Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(xi) in The U.P. Village Forests Joint Management Rules, 1997 (xi)to performs such other functions including maintenance of records, documents and accounts of income and expenditure in such manner as may be directed by the State Government.
