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[Cites 0, Cited by 0] [Section 443] [Entire Act]

State of Uttar Pradesh - Subsection

Section 443(10) in The U.P. Co-operative Societies Rules, 1968

(10)On receipt of ballot paper under sub-rule (8) the persons concerned shall record his vote on ballot paper by putting a cross-mark (X) against the name of candidate for whom he wants to vote with secrecy and hand over the ballot paper to Election Officer who shall forthwith place it in a cover specially kept for the purpose.