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[Cites 0, Cited by 21] [Entire Act]

State of Maharashtra - Section

Section 39 in The Maharashtra Co-Operative Societies Act, 1960

39. Copy of Act, etc. to be open to inspection.

- Every society shall keep, at the registered address of the society, a copy of this Act and the rules and of its bye-laws, and a list of members, open to inspection to the public, free of charge, during office hours or any hours fixed by the society therefor.