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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(2)(j) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(j)such other documents/information as the Commission may, in this regard, require by order during the process for grant of licence.