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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(2)(i) in Rajasthan Co-operative Societies Act, 2001

(i)borrow from any bank or financial institution regulated by the Reserve Bank of India and refinance from the National Bank or any other refinancing agency directly or through any financial institution regulated by the Reserve Bank of India and not necessarily from only the federal tier to which it is affiliated; and